SUNIL K. KOTWAL

2,043 recorded High Court judgment(s) · 2017–2019

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Courts

Bombay High Court

2043

Disposal nature

Disposed off/Dismissed for default	1822
Admitted/Allowed/Granted/Rule Absolute	196
DISPOSED OFF	18
Dismissed/Rule Discharged	6
Withdrawn	1

Recent judgments

M/S IFFCO TOKIO GENERAL INSURANCE CO LTD AURANGABAD v. MINAKSHI SANJAY MANDUMLE AND ORS — Bombay High Court (2019-06-20)
M/S ICICI LAMBORD INSURANCE CO. LTD THR LEGAL MANAGER v. HAJRATBEE ABDUL RAZAK AND ORS — Bombay High Court (2019-06-20)
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, MINOR IRRIGATION DIVISION, OSMANABAD v. CHANBASAPPA GUNDAPPA TODKARI AND ANOTHER — Bombay High Court (2019-06-19)
BABU NIVRATTI LANDE v. THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION, OSMANABAD AND ANR — Bombay High Court (2019-06-19)
SHANKAR GUNDAPPA TODKARI v. GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, MINOR IRRIGATION DIVISION, OSMANABAD AND AN — Bombay High Court (2019-06-19)
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, MINOR IRRIGATION DIVISION, OSMANABAD v. CHANBASAPPA GUNDAPPA TODKARI AND ANOTHER — Bombay High Court (2019-06-19)
CHANBASAPPA GUNDAPPA TODKARI (DIED) THR LRS PUSHPA AND ORS v. GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, MINOR IRRIGATION DIVISION, OSMANABAD AND AN — Bombay High Court (2019-06-19)
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, MINOR IRRIGATION DIVISION, OSMANABAD v. SHANKAR GUNDAPPA TODKARI AND ANOTHER — Bombay High Court (2019-06-19)
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, MINOR IRRIGATION DIVISION, OSMANABAD v. SHANKAR GUNDAPPA TODKARI AND ANOTHER — Bombay High Court (2019-06-19)
AMJADKHAN NOORKHAN PATHAN AND ANR v. NEW INDIA INSURANCE CO. LTD., AND ORS — Bombay High Court (2019-06-19)