SUNIL HALI

54 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• SUNIL KUMAR SHARMA v. STATE TH.SOCIAL WELFARE DEPTT AND ORS — High Court of J&K and Ladakh (2011-04-28)
• JAGROOP SINGH v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2011-04-28)
• NAVEEN KUMAR AND ANR. v. HIGH COURT OF J AND K COURT — High Court of J&K and Ladakh (2011-02-01)
• NEELAM RAJ BAIGRA AND ORS. v. STATE TH.PDD AND ORS. — High Court of J&K and Ladakh (2011-02-01)
• RECKITT BENCKISER INDIALTD. v. U.O.I. AND ORS. — High Court of J&K and Ladakh (2010-12-23)
• RAVISH TREHAN v. STATE TH.VIGILANCE ORG. AND ANR. — High Court of J&K and Ladakh (2010-11-04)
• CHOOTI PANDITA v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2010-11-04)
• NARINDER KUMAR AND ORS. v. STATE TH. HEALTH AND MED.EDU. AND ORS. — High Court of J&K and Ladakh (2010-11-04)
• TEJ KRISHAN BHAT AND ORS. v. STATE TH.EDU.DEPTT.AND ORS. — High Court of J&K and Ladakh (2010-11-04)
• NOOR HUSSAIN v. STATE TH.FOREST DEPTT. AND ORS. — High Court of J&K and Ladakh (2010-11-04)