SUNIL GAUR

7,864 recorded High Court judgment(s) · 2008–2025

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 2 v. MICROMAX INFORMATICS LTD. — Delhi High Court (2025-02-07)
• THE PRINCIPAL CORNMISSIONER OF INCOME-TAX-8 v. SUNAIR HOTEL LTD., — Delhi High Court (2025-01-29)
• THE PRINCIPAL COMMISSIONER OF INCOME-TAX-8 v. M/S SUNAIR HOTEL LTD. — Delhi High Court (2025-01-29)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX-8 v. SBEC BIOENERGY LIMITED — Delhi High Court (2025-01-24)
• THE PR. COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 v. SAMSUNG ELECTRONICS CO. LTD — Delhi High Court (2025-01-15)
• SALES TAX BAR ASSOCIATION (REGD,) & ANR. v. UNION OF INDIA & ORS. — Delhi High Court (2025-01-07)
• THE PR. COMMISSIONER OF INCOME TAX -4 v. HALCROW CONSULTING INDIA PVT. LTD. — Delhi High Court (2024-12-17)
• PR. COMMISSIONER OF INCOME TAX DELHI - 1 v. ASHIMA SECURITIES (P) LTD. — Delhi High Court (2024-12-16)
• PR COMMISSIONER OF INCOME TAX CENTRAL - 2 v. MR. PRASHANT AGGARWAL — Delhi High Court (2024-12-16)
• PR.COMMISSIONER OF INCOME TAX-1 v. M/S ABHINAV STEELS PVT. LTD — Delhi High Court (2024-12-16)