SUNIL DUTTA MISHRA,. VIPUL M. PANCHOLI

117 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• MD. MANZAR ALAM @ MANJAR ALAM @ MANJIT v. The State of Bihar — Patna High Court (2025-07-15)
• Kafil Ahmad @ Kafil v. THE UNION OF INDIA (N.I.A) — Patna High Court (2025-07-14)
• The State of Bihar v. SATYA NARAIN RAM — Patna High Court (2025-07-14)
• Basanti Devi v. The State of Bihar — Patna High Court (2025-07-10)
• Raja Babu v. The State of Bihar, Through the Chief Secretary, Govt. of Bihar, Patna. — Patna High Court (2025-07-10)
• Dular Sah v. The State of Bihar — Patna High Court (2025-07-09)
• Jagdish Yadav v. the State of Bihar, through the Director General of Police Bihar, Patna. — Patna High Court (2025-07-09)
• The State of Bihar v. DASHARATH RAUT — Patna High Court (2025-07-08)
• Rajesh Ray v. The State of Bihar through the Additional Chief Secretary, Home Department, Govt. of Bihar, Patna. — Patna High Court (2025-07-08)
• The State of Bihar v. Rajeshwar Singh — Patna High Court (2025-07-07)