LexSUNIL DUTTA MISHRA,. AHSANUDDIN AMANULLAH
99 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 99 |
Disposal nature
| DISPOSED | 44 |
| WITHDRAWN | 42 |
| DISMISSED | 10 |
| ALLOWED | 1 |
| DISPOSAL BCZ FILE SHIFTED TO DELHI HIGH COURT | 1 |
| CONSIGNED | 1 |
Recent judgments
- Mumukshu Kumar Choudhary v. Bijendra Kumar — Patna High Court (2022-12-22)
- Mahendra Mandal, v. The Bhupendra Narayan Mandal University, — Patna High Court (2022-12-22)
- Ramendra Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2022-12-22)
- Ritwick Prabhat v. The State of Bihar — Patna High Court (2022-12-22)
- Bharat Kumar Singh v. The Union Of India — Patna High Court (2022-12-21)
- Yogendra Paswan v. The State Of Bihar and Ors — Patna High Court (2022-12-21)
- Munna Kumar Yadav v. The State Of Bihar Through Sri Amir Subhani, The Home Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2022-12-21)
- Jayant Devi v. Mr. Vivek Kumar Singh, The Secretary, Department Of Revenue And Land Reforms, Old Secretariat, Patn — Patna High Court (2022-12-21)
- Madan Mohan Thakur v. The State of Bihar — Patna High Court (2022-12-21)
- Sunil Choudhary @ Sunil Kumar Choudhary v. The State of Bihar — Patna High Court (2022-12-21)