LexSUNIL DUTTA MISHRA
6,984 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 6984 |
Disposal nature
| ALLOWED | 4318 |
| DISPOSED | 1335 |
| DISMISSED | 459 |
| WITHDRAWN | 390 |
| BAIL GRANTED | 211 |
| DISMISS FOR NON-PROSECUTION | 165 |
| PARTLY ALLOWED (DISPOSAL) | 45 |
| D.F.D. FOR NON APPEARANCE | 35 |
Recent judgments
- Arun Choudhary v. State Of Bihar and Anr — Patna High Court (2026-05-14)
- Kailash Sahani v. The State of Bihar — Patna High Court (2026-05-14)
- Arun Kumar @ Arun Yadav v. The State Of Bihar — Patna High Court (2026-05-14)
- Manoj Kumar and Ors v. State Of Bihar and Anr — Patna High Court (2026-05-14)
- Prince Kumar and Anr v. The State Of Bihar — Patna High Court (2026-05-14)
- Vikash Rajbhar v. The State of Bihar — Patna High Court (2026-05-14)
- Vishal Kumar @ Vishal Kumar Paswan v. The State of Bihar — Patna High Court (2026-05-14)
- Nagendra Rai @ Nagendra Ray v. The State of Bihar — Patna High Court (2026-05-14)
- Dhananjay Prasad @ Dhananjay Prasad Gupta v. State Of Bihar and Anr — Patna High Court (2026-05-14)
- Arjun Kumar Biswas @ Arjun Prasad Mandal and Anr v. State Of Bihar and Anr — Patna High Court (2026-05-14)