SUNIL B. SHUKRE, . VRUSHALI V. JOSHI

37 recorded High Court judgment(s) · 2023–2023

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Courts

Bombay High Court

Disposal nature

ALLOWED	12
DISPOSED OFF	9
C.A. Disposed off	8
RULE ABSOLUTE	4
PARTLY ALLOWED	2
DISPOSED OFF AS A WITHDRAWN	1
DISMISSED	1

Recent judgments

PAWAN S/O ANIL DOIFODE v. VICE CHANCELLOR, SANT GADGEBABA AMRAVATI THR. REGISTRAR AND ANOTHER — Bombay High Court (2023-02-20)
ROHIT S/O BABURAOJI NANDURKAR v. VICE CHANCELLOR, SANT GADGEBABA AMRAVATI UNIVERSITY, AMRAVATI THR. REGISTRAR AND ANOTHER — Bombay High Court (2023-02-20)
TARA D/O RAMRAO SONPAROTE @ TARA W/O RAVIKAR HUNGE v. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI THROUGH MEMBER SECRETARY AND OTHERS — Bombay High Court (2023-02-17)
SHRI BRIJLAL BIYANI SHIKSHA SAMITI, AMRAVATI THROUGH ITS PRESIDENT ASHOK RATHI AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY FOR DEPT. OF SCHOOL EDUCATION AND SPORTS MUMBAI AND ANR — Bombay High Court (2023-02-17)
HUKUMCHAND S/O KEJAJI BATGHARE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, MINISTRY OF RURAL DEVELOMENT, MUMBAI AND ANOTHER — Bombay High Court (2023-02-16)
C. H. SHARMA AND OTHERS v. STATE OF MAHARASHTRA THROUGH SECRETARY, MEDICAL EDUCATION AND DRUGS DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2023-02-16)
C.H. SHARMA AND 7 OTHERS v. STATE OF MAHARASHTRA THROUGH THE SECRETARY MEDICAL EDUCATION AND DRUGS DEPT. MUMBAI — Bombay High Court (2023-02-15)
SHRI CHANDRAKANT SHIKSHAN SANSTHA TELKAMTHI, NAGPUR THR. SECY., NITIN PANJABRAO PHALKE AND OTHERS v. THE STATE OF MAHA. THR. SECY., DEPT. OF SOCIAL EDUCATION AND SPORT, MUMBAI AND ORS. — Bombay High Court (2023-02-15)
C.H. SHARMA AND 7 OTHERS v. STATE OF MAHARASHTRA THROUGH THE SECRETARY, MEDICAL EDUCATION AND DRUG DEPT. MUMBAI AND OTHERS — Bombay High Court (2023-02-15)
BANK OF BARODA NAGPUR THR. AUTHORIZED SIGNATORY, ANIL KUMAR JHA v. STATE OF MAHA., THR. HOME MINISTRY, MUMBAI THR. ITS CHIEF SECRETARY AND OTHERS — Bombay High Court (2023-02-14)