SUNIL B. SHUKRE, VALMIKI MENEZES

29 recorded High Court judgment(s) · 2022–2022

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Courts

Bombay High Court

Disposal nature

DISPOSED OFF	9
ALLOWED	7
DISMISSED	4
RULE ABSOLUTE	3
DISPOSED OFF AS A WITHDRAWN	2
Withdrawn	1
C.A. Disposed off	1
DISMISSED FOR NON-PROSECUTION/DEFAULT	1

Recent judgments

RAJESHKUMAR S/O MANIKCHND JAIN v. BANK OF MAHARASHTRA, PUNE THROUGH MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER AND ANOTHER — Bombay High Court (2022-09-08)
M/S TAKSH COLD CHAIN THROUGH PARTNER DARSHAN M. BHOOT AND OTHERS v. THE AUTHORIZED OFFICER, UCO BANK, MUMBAI — Bombay High Court (2022-09-08)
ASHUTOSH TRADERS, THR. PROPRIETOR, MR. RAJESH GOKULCHAND SHARMA v. THE STATE OF MAHARASHTRA, THR. SECRETARY, SCHOOL EDUCATION AND SPORTS, MUMBAI AND ORS. — Bombay High Court (2022-09-08)
JAI SIDDHESHWARI MATA FISHERIES COOPERATIVE SO., THR. PRESIDENT, ANIL D. PARISE v. STATE OF MAHA., THR. SECY., DAIRY DEVELOPMENT AND FISHERIES, MUMBAI AND ORS. — Bombay High Court (2022-09-08)
SAGAR S/O VIKRAM BELSARE v. STATE OF MAHARASHTRA, THR. SECRETARY, SOCIAL JUSTICE AND SPECIAL ASSISTANCE DEPT., MUMBAI AND ORS — Bombay High Court (2022-09-08)
MANGESH S/O KRISHNARAO NAGHATE AND OTHERS v. MAHARASHTRA JEEVAN PRADHIKARAN, MUMBAI THR. MEMBER SECRETARY AND OTHERS — Bombay High Court (2022-09-07)
GORE S/O GOKUL DESHMUKH AND ANOTHER v. UNION OF INDIA, THROUGH ITS SECRETARY, DEPARTMENT OF RAILWAY, NEW DELHI AND OTHERS — Bombay High Court (2022-09-07)
UNION OF INDIA, SECRETARY, NEW DELHI AND OTHERS v. SHRI SANTOSH S/O RAMSUNDER JAISWAL AND OTHERS — Bombay High Court (2022-09-07)
NILESH S/O VILASRAO NAGOSE v. STATE OF MAH. THR. ITS SECTY., AND 4 ORS — Bombay High Court (2022-09-07)
SMT. SUSHMA WD/O JITENDRAKUMAR SHUKLA AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT, MUMBAI AND 3 OTHERS — Bombay High Court (2022-09-07)