SUNIL B. SHUKRE, S.C. DHARMADHIKARI
584 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 584 |
Disposal nature
| OTHERS DISPOSED OFF | 321 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 122 |
| RULE ABSOLUTE | 46 |
| Disposed Off | 45 |
| Dismissed | 13 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 12 |
| RULE DISCHARGED | 8 |
| (unspecified) | 5 |
Recent judgments
- PRAGYASINGH CHANDRAPALSINGH THAKAUR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-10-11)
- RAMESH SHIVAJI UPADHYAY v. UNION OF INDIA AND ANR — Bombay High Court (2013-10-11)
- ZAHOOR ISMAIL FAKIE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-08-23)
- PRADEEP SOMNATH GUPTA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-08-23)
- PRABHAKAR DATTTRAYA GUNE v. VISHNUKANT BAPURAO URANKAR AND ORS — Bombay High Court (2013-08-23)
- VIJAY PURSHOTTAM SALVI @ TAMBAT v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-08-23)
- RAJESH VIKRAMADITYA SINGH AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-08-23)
- JAGANNATH MHASAJI BANSODE v. THE SENIOR INSPECTOR OF POLICE AND ORS — Bombay High Court (2013-08-23)
- NADEEM HANIF KHAN @ NADEEM CHADA v. DY COMMISSIONER OF POLICE AND ORS — Bombay High Court (2013-08-23)
- KISAN @ KISANCHAND THARURMAL WADHAWA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-08-23)
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