SUNIL B. SHUKRE, ROHIT BABAN DEO

99 recorded High Court judgment(s) · 2019–2021

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Courts

Bombay High Court

Disposal nature

Disposed-Off	34
Dismissed/Rule Discharged	22
Admitted/Allwd/Granted/Rule Absolute	21
Withdrawn	12
DISMISSED	5
Rejected at Admission Stage	2
C.A. Disposed off	2
Dispossed Off/Dismiss for Default	1

Recent judgments

MRS. CHITRA W/O JAGDISH MEHAR AND OTHERS v. UNION OF INDIA, THROUGH ITS SECRETARY, (IDSSA SCHEME) HRD MINISTRY, NEW DELHI AND OTHERS — Bombay High Court (2021-03-30)
CHETAN MOHANRAO DHAPODKAR AND OTHERS v. UNION OF INDIA THR. SECRETARY (IEDSS SCHEME), HRD MINISTRY, NEW DELHI AND OTHERS — Bombay High Court (2021-03-30)
RAMDAS R. THAWRE AND OTHERS v. UNION OF INDIA THROUGH SECRETARY (IDSSA SCHEME) HRD MINISTRY, NEW DELHI AND OTHERS — Bombay High Court (2021-03-30)
RAJENDRA VITTHALRAO BAGADE AND OTHERS v. UNION OF INDIA, THR. ITS SECRETARY, (IDSSA SCHEME), HRD MINISTRY, NEW DELHI AND OTHERS — Bombay High Court (2021-03-30)
DR. ANIL S/O SUKHADEORAO DHAGE v. THE STATE OF MAHARASHTRA, THR. SECRETARY, THE MEDICAL EDUCATION AND DRUGS DEPARTMENT, MUMBAI AND OR — Bombay High Court (2019-12-17)
ZILLA PARISHAD WASHIM THROUGH IT'S CHIEF EXECUTIVE OFFICER, WASHIM AND OTHERS v. KISHORE VASANTRAO CHAMBHARE — Bombay High Court (2019-12-17)
UNION OF INDIA THR GM AND ANOTHER v. SHOBHA KRUSHNARAO KOLHAPURE AND ANOTHER — Bombay High Court (2019-12-16)
KUNDALIK S/O BUDHAJI BADOLE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, EDUCATION DEPARTMENT, MUMBAI AND 3 OTHERS — Bombay High Court (2019-12-16)
GAURAV S/O GANESH HEDAOO AND OTHERS v. MAHARASHTRA STATE POWER GENERATION CO. LTD., MUMBAI THR. ITS EXECUTIVE DIRECTOR (H.R.) AND ANOTHER — Bombay High Court (2019-12-16)
SMT. SNEHAL SANJAY MANEKAR AND OTHERS v. NAGPUR MUNICIPAL CORPORATION, THROUGH COMMISSIONER AND ANOTHER — Bombay High Court (2019-12-16)