SUNIL B. SHUKRE, RAJESH S. PATIL

215 recorded High Court judgment(s) · 2023–2023

Courts

Bombay High Court

215

Disposed Off	165
DISPOSED OFF	46
Dismissed for non-complying conditional Order	1
Transfer to other Court	1
WITHDRAWN	1
ABSOLUTE	1

DATTARAM DHONDU TANAVADE (deleted since deceased) AND 49 ORS. v. MUNICIPAL CORPORATON OF GREATER MUMBAI AND 6 ORS. — Bombay High Court (2023-10-23)
M/S. NEELKAMAL REALTORS SUBURBAN PRIVATE LIMITED AND ANR v. OFFICE OF THE CUSTODIAN OF ENEMY PROPERTY FOR INDIA AND ORS — Bombay High Court (2023-10-23)
SHRI AMAR HARISHCHANDRA MANJREKAR AND ORS. v. THE PUNE MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2023-10-20)
SHRI. SURENDRA DATTATRAY KADU AND ORS v. THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPT AND ORS — Bombay High Court (2023-10-20)
CREDAI PUNE METRO, THROUGH SECRETARY, MR. ANUJ BHANDARI v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, URBAN DEVELOPMENT DEPT AND ORS — Bombay High Court (2023-10-20)
BAROON SHANKAR GHOSH AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-10-20)
M/S. ADITYA SHAGUN DEVELOPER v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY OF URBAN DEVELOPMENT DEPT. AND ORS — Bombay High Court (2023-10-20)
GERA DEVELOPMENTS PVT. LTD. THROUGH ITS MANAGING DIRECTOR, MR. ROHIT GERA v. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND ORS — Bombay High Court (2023-10-20)
TRINITY LANDMARKS LLP AND ANR v. STATE OF MAHARASHTRA THR THE DISTRICT COLLECTOR AND ORS — Bombay High Court (2023-10-20)
IRFAN ALLABAKSH SHAIKH v. THE COMMISSIONER, SOLAPUR MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2023-10-13)