SUNIL B. SHUKRE, R. N. LADDHA

38 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SATYAJIT MAHADEV LOKE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-08-21)
• SATYAJIT MAHADEV LOKE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-08-21)
• MOHD. USMAN S/O ABDUL AZIZ ANSARI v. THE MUNICIPAL COMMISSIONER MUMBAI MUNICIPAL CORPORATION AND 3 ORS — Bombay High Court (2023-07-17)
• SMT. KAMLABAI JAGANNATH KOLI v. STATE OF MAHA. THR. GP AND ANR — Bombay High Court (2023-06-14)
• EXPORT IMPORT BANK OF INDIA v. MUMBAI MUNICIPAL CORPORATION AND 2 ORS — Bombay High Court (2023-06-14)
• VALLABHA KRUPA CO-OP. HOSG. SOC. LTD. v. PRAKASH MOHANDAS ASWANI — Bombay High Court (2023-06-13)
• ASHOK SOHANLAL JAIN v. ABHISHEK ANAND CHAVAN AND ANR — Bombay High Court (2023-06-13)
• SHIVAJI TANAJI DEVKULE AND ORS v. STATE OF MAHARASHTRA THR. PRIN. SEC. REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2023-06-13)
• VANDANA R NAGAR AND ANR v. REGISTRAR OF BIRTHS AND DEATHS OFFICE OF MEDICAL HEALTH OFFICER, R CENTRAL WARDAND ORS — Bombay High Court (2023-06-13)
• POONAM HARESH JESWANI v. THANE MUNICIPAL CORPORATION — Bombay High Court (2023-06-13)