SUNIL B. SHUKRE, . PUSHPA V. GANEDIWALA

92 recorded High Court judgment(s) · 2019–2022

Courts

Bombay High Court

DISMISSED	29
ALLOWED	21
Admitted/Allwd/Granted/Rule Absolute	17
Disposed-Off	9
Withdrawn	8
C.A. Disposed off	3
REJECTED	2
Dismissed/Rule Discharged	2

KOMAL BABUSINGH ADE and OTHER (IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O. MANORA POLICE STATION, — Bombay High Court (2022-02-02)
RAVINDRA S/O. TULSHIRAM RATHOD v. THE STATE OF MAHARASHTRA THR. P.S.O. MANORA P.S. — Bombay High Court (2022-02-02)
DILIP S/O. DALSINGH RATHOD and OTHR. (IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O. MANORA P.S. — Bombay High Court (2022-02-02)
DNYANESHWAR S/O. BABUSINGH RATHOD(IN JAIL) v. STATE OF MAHARASHTRA THR. P.S.O. MANORA — Bombay High Court (2022-02-02)
GOVARDHAN S/O. HARIDHAN RATHOD and OTHER(IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O. MANORA P.S. — Bombay High Court (2022-02-02)
VISHWANATH FAKIRA JADHAO and 4 OTHER(IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O., P.S. MANORA — Bombay High Court (2022-02-02)
STATE OF MAHARASHTRA, THROUGH DISTRICT COLLECTOR, WARDHA AND 2 OTHERS v. BRIJMOHAN SAJJANKUMARJI MOHATA AND ANOTHER — Bombay High Court (2021-02-24)
ANURAG LAXMINARAYAN SHIVHARE v. THE STATE OF MAH., THR. P.S.O. P.S. NANDGAON PETH, DIST. AMRAVATI AND ONE — Bombay High Court (2021-01-05)
KUTTU @ RAHUL CHHAHALAL PARDHI ( IN JAIL) v. STATE OF MAH., THR.. ASSISTANT FOREST CONSERVATOR BHANDARA — Bombay High Court (2021-01-04)
SARLA D/O MADHUKAR DHOKE @ MRS. SARALA W/O ANIL FARKADE v. THE MAHARASHTRA PUBLIC SERVICE COMMISSION, THROUGH CHAIRMAN AND OTHERS — Bombay High Court (2019-12-06)