SUNIL B. SHUKRE, MILIND N. JADHAV

59 recorded High Court judgment(s) · 2019–2023

Courts

Bombay High Court

Disposed-Off	26
Withdrawn	19
Admitted/Allwd/Granted/Rule Absolute	6
Disposed Off	3
DISPOSED OFF	2
OTHERS DISPOSED OFF	1
Dispossed Off/Dismiss for Default	1
Dismissed/Rule Discharged	1

MEP INFRASTRUCTURE DEVELOPERS LTD. v. SOUTH DELHI MUNICIPAL CORPORATION AND ORS — Bombay High Court (2023-07-20)
AJAY ISHWAR GHUTE AND ORS v. MEHER K PATEL AND ORS — Bombay High Court (2023-07-20)
AJAY ISHWAR GHUTE AND ORS v. MEHER K PATEL AND ORS — Bombay High Court (2023-07-20)
PREM DHANU RATHOD v. STATE OF MAHARASHTRA, THROUGH P.S.O. DIGRAS, P.S. DIGRAS, YAVATMAL AND ANOTHER — Bombay High Court (2020-01-10)
PRITAM S/O. RAYBHAU RAUT v. THE SUB DIVISIONAL OFFICER CHANDUR RAILWAY DIST. AMRAVATI AND ANOTHER — Bombay High Court (2020-01-06)
EKANATH S/O GANESHRAO SURYAVANSHI AND ANOTHER v. FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. NAGPUR THR CHIEF GENERAL MANAGAR AND OTHERS — Bombay High Court (2020-01-06)
MAJLIS MADARSA-E-ISLAMIA SOCIETY THR. JOINT SECRETARY DASTAGEER AHMAD S/O. SALIM AHMAD AND OTHERS v. THE STATE OF MAHARASHTRA THR. SECRETARY HOME DEPARTMENT MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2020-01-06)
RAJKUMAR SINGH S/O LATE SHRI SURYA SINGH AND OTHERS v. WESTERN COALFIELDS LTD. NAGPUR THROUGH CHAIRMAN CUM MANAGING DIRECTOR AND OTHERS — Bombay High Court (2020-01-06)
SANJAY S/O NAMDEO KUMBHARE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, SOCIAL WELFARE DEPT. AND OTHERS — Bombay High Court (2020-01-06)
SANJAY S/O NAMDEO KUMBHARE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, SOCIAL WELFARE DEPT. AND OTHERS — Bombay High Court (2020-01-06)