SUNIL B. SHUKRE, ANIL S. KILOR

374 recorded High Court judgment(s) · 2020–2023

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Courts

Bombay High Court

374

Disposal nature

ALLOWED	96
C.A. Disposed off	64
DISMISSED	55
Disposed-Off	44
DISPOSED OFF AS A WITHDRAWN	36
PARTLY ALLOWED	31
RULE ABSOLUTE	24
DISPOSED OFF	14

Recent judgments

MAHA. STATE ELECTRICITY DISTR. CO. LTD. THR. SUPERINTENDING ENGINEER, O AND M CIRCLE, BHANDARA v. M/S UNIFERRO INTERNATIONAL LTD. UNIVERSAL FERRO AND ALLIED CHEMICALS LTD. TUMSAR — Bombay High Court (2023-10-04)
RAJANI W/O GHANSHYAM NAHARKAR AND ANOTHER v. MUNICIPAL COUNCIL, NARKHED, NAGPUR THROUGH CHIEF OFFICER AND OTHERS — Bombay High Court (2022-11-29)
NARENDRA UKANDA AVADHUT v. STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMNET AND WATER RESOURCES DEPT. MUMBAI AND OTHERS — Bombay High Court (2022-10-17)
VIJAY S/O PESUMAL MENGHANI AND OTHERS v. THE STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPT. — Bombay High Court (2022-07-08)
ADV. RAM KHOBRAGADE (IN PERSON) v. NARENDRA S/O DAMODHAR MODI AND OTHERS — Bombay High Court (2022-06-10)
ASMITA MILIND MOON v. STATE OF MAHA. THR. PRINCIPAL SECR. DEPT. OF SOCIAL JUSTICE AND SPECIAL ASST. MUMBAI AND OTHERS — Bombay High Court (2022-04-29)
RAMESH GOPALRAO KAKAD AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, GENERAL ADMINISTRATION DEPT., MUMBAI AND OTHERS — Bombay High Court (2022-04-22)
DEE VEE PROJECT LTD. NAGPUR THROUGH DIRECTOR SUMIT RANJAN DAS SO BIKAS RANJAN DAS v. GOVT. OF MAHA. DEPT. OF GOODS AND SERVICES TAX, NAGPUR THR. OFFICE OF DEPUTY COMMISSIONER STATE TAX — Bombay High Court (2022-02-11)
GAUTAM S/O NARAYAN ORKE v. THE STATE OF MAHARASHTRA,THR. ITS SECRETARY,EDUCATION AND SPORTS DEPT. AND OTHERS — Bombay High Court (2021-11-17)
M/S OMPRAKASH SHIVPRAKASH, AKOLA, THR. PARTNER, AJAYPRAKASH KALURAM AGRAWAL AND OTHERS v. PUNJAB NATIONAL BANK AKOLA, THR. ITS BRANCH MANAGER AND ANOTHER — Bombay High Court (2021-11-17)