SUNIL B. SHUKRE, ANIL L. PANSARE

403 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• BABASAHEB NAIK KAPUS UTPADAK SAHAKARI, SOOT GIRNI, PIPLAGAON KANHA, YAVATMAL THR. MANAGING DIRECTOR v. THE RESERVE BANK OF INDIA, THR. CHIEF GENERAL MANAGER, MUMBAI AND ORS. — Bombay High Court (2023-03-23)
• HARSHIT S/O. DINESH MISHRA AND OTHERS v. ADITYA BIRLA HOUSING FINANCE LIMITED, VERAVAL, THR. ITS C M D AND OTHERS — Bombay High Court (2022-12-05)
• ROHAN S/O NARENDRA SUKHADEVE v. STATE OF MAHA. THR. SECRETARY, DEPARTMENT OF SOCIAL JUSTICE AND SPECIAL ASSISTANCE, MUMBAI AND ORS — Bombay High Court (2022-11-17)
• SONU LOKHANDE AND OTHERS v. ANJUMAN HAMI-E-ISLAM ANJUMAN POLYTECHNIC COLLEGE, NAGPUR THROUGH ADMINISTRATOR AND OTHERS — Bombay High Court (2022-11-17)
• VIJAY JAGDISHPRASAD TIWARI v. STATE OF MAHA., THR. SECRETARY, HIGHER AND TECHNICAL EDUCATION DEPT., MUMBAI AND ORS — Bombay High Court (2022-11-17)
• VARDHMAN FOUNDATION,SURABARDI,NAGPUR, THR. ITS SECRTARY DR. MANOJ MADHUKAR JAIN v. THE STATE OF MAHARASHTRA, THR. PRINCIPAL SECRETARY, MEDICAL EDUCATION AND DRUGS DEPT. AND OTHERS — Bombay High Court (2022-11-17)
• ALL INDIA LOCO RUNNING STAFF ASSOCIATION, NAGPUR THR. ITS JT. SECRETARY GENERAL, SHRI. M. P. DEO v. THE RAILWAY BOARD, THR. CHAIRMAN, NEW DELHI AND OTHERS — Bombay High Court (2022-11-17)
• SMT. SHARDADEVI WD/O GANESHPRASAD JAISWAL AND ANOTHER v. STATE OF MAHARASHTRA,THR. SECRETARY,URBAN DEVELOPMENT DEPTT,MUMBAI AND OTH — Bombay High Court (2022-11-17)
• CHINMAY RAJENDRA KADAM v. THE S.T. CASTE CERTIFICATE SCRUTINY COMMITTEE, THR. MEMBER SECRETARY, CHAPRASHIPURA, AMRAVATI — Bombay High Court (2022-11-16)
• JAMNAPRASAD BHAGWATI PRASAD TIWARI THR. P.O.A., GANESH JAMNAPRASAD TIWARI v. REGISTRAR GENERAL OF MONEY LENDING AND REGISTRAR, CO-OP. SOCIETIES, PUNE AND ORS — Bombay High Court (2022-11-15)