SUNIL B. SHUKRE, ABHAY S. WAGHWASE

110 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• RAJAN BABURAO VICHARE v. EKNATH SAMBHAJI SHINDE AND ORS — Bombay High Court (2023-03-21)
• BALASAHEB GANABA KINGARE v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-03-21)
• SAHEBRAO KALURAM BHINTADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2023-03-21)
• CITY AND INDUSTRIAL DEVELOPMENT CORP. OF MAHARASHTRA v. SHRI. MORESHWAR VINAYAK KARVE AND ORS — Bombay High Court (2023-03-21)
• ABDUL REHMAN S/O LATE SHRI AMIN JILEDAR KHAN v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-03-21)
• JAWED GULAM HUSAIN SHAHA v. THE STATE OF MAHARASHTRA — Bombay High Court (2023-03-21)
• DR PAYAL ARUNKUMAR KATKAR @ PAYAL HARSHAL BACCHAV AND ANR v. COMMISSIONER OF POLICE AND ORS — Bombay High Court (2023-03-21)
• SURINDER MOHAN ARORA v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-03-21)
• BALASAHEB GENABA KINGARE v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-03-21)
• SADIQ SHAZMAN SAYYED @ SADHU v. THE STATE OF MAHARASHTRA — Bombay High Court (2023-03-20)