SUNIL B. SHUKRE

3,232 recorded High Court judgment(s) · 2013–2022

Courts

Bombay High Court

3232

Admitted/Allwd/Granted/Rule Absolute	675
ALLOWED	628
C.A. Disposed off	557
OTHERS DISPOSED OFF	453
ALLOWED TO BE WITHDRAWN	227
Dispossed Off/Dismiss for Default	128
REJECTED	120
DISMISSED	103

SHRI. SHYAM S/O SHRIRAM CHOUDHARI AND OTHERS v. SMT. NIRMALABAI EKNATH RAMTEKE AND ANOTHER — Bombay High Court (2022-10-17)
PANKAJ S/O SUNDARLAL YADAV v. THE STATE OF MAHARASHTRA, THR. P.S.O. P.S. GONDIA AND 2 OTHERS — Bombay High Court (2021-10-14)
VISHWAS DEORAO WANKHEDE v. MINISTRY OF FOOD AND CIVIL SUPPLY THROUGH ITS SECRETARY, MANTRALAYA MUMBAI — Bombay High Court (2021-09-17)
JAYANT S/O VASANTRAO DHOLE v. THE JAWAHAR CO-OPERATIVE PRAKRIYA SANSTHA, AMRAVATI AND OTHERS — Bombay High Court (2021-01-28)
PANKAJ S/O SHANKARRAO BHALERAO v. STATE OF MAH., THR. PSO AAROLI PS DIST NAGPUR — Bombay High Court (2019-11-29)
ASHISH S/O NANDKISHOR JAISWAL (VAKIL) v. SHRI REDDY DWARAM MALLIKARJUN RAMREDDY AND OTHERS — Bombay High Court (2019-11-28)
ASHISH S/O NANDKISHOR JAISWAL (VAKIL) v. SHRI REDDY DWARAM MALLIKARJUN RAMREDDY AND OTHERS — Bombay High Court (2019-11-28)
ASHISH S/O NANDKISHOR JAISWAL (VAKIL) v. SHRI REDDY DWARAM MALLIKARJUN RAMREDDY AND OTHERS — Bombay High Court (2019-11-28)
DAULAT S/O MOTIDEO MALAPURE v. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION THR. EXECUTIVE ENGG., MEDIUM PROJECT DIV. NAGPUR AND AN — Bombay High Court (2019-11-14)
SMT. CHANDRABHAGA W/O MADHUKAR TEMBHARE v. SHRI THAWARDAS S/O BINOOMAL LALWANI AND ANOTHER — Bombay High Court (2019-11-14)