SUNIL AMBWANI,VIJAY BISHNOI

73 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• KANIKA GEHLOT and ORS. v. ASHWINI BHAGAT and ORS — Rajasthan High Court (2015-07-14)
• M/S. PANWAR TRADING CORPORATION BIKANER v. STATE and ORS. — Rajasthan High Court (2014-11-12)
• UNION OF INDIA and ORS. v. T.C. GUPTA and ANR — Rajasthan High Court (2014-11-12)
• JETHA RAM v. STATE and ORS. — Rajasthan High Court (2014-10-07)
• KHEM SINGH v. THE STATE OF RAJASTHAN and ORS. — Rajasthan High Court (2014-10-07)
• M/S. MAX SHIPPING and FORWARDING PVT. LTD. v. GOVT. OF INDIA and ORS. — Rajasthan High Court (2014-10-07)
• RAMKISHORE v. STATE and ORS. — Rajasthan High Court (2014-10-01)
• SMT. SANTOSH KANWAR v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-10-01)
• HARSHVEER SINGH and ORS v. STATE and ORS. — Rajasthan High Court (2014-10-01)
• YAMLAY KHAN and ORS v. STATE and ORS. — Rajasthan High Court (2014-10-01)