LexSUNIL AMBWANI,PRAKASH GUPTA
1,266 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1266 |
Disposal nature
| PREMPTORY | 842 |
| DISMISSED | 286 |
| ALLOWED | 71 |
| DISPOSED OF | 63 |
| PARTLY ALLOWED | 2 |
| WITHDRAWN | 1 |
| MODIFIED | 1 |
Recent judgments
- PURUSHOTTAM JESWANI and ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2015-04-16)
- RAMNIWAS SHARMA AND ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-04-16)
- JAGDISH PRASAD GUPTA and ORS v. STATE OF RAJ and ORS — Rajasthan High Court (2015-04-16)
- RAJASTHAN NAGARPALIKA KARAMCHA v. STATE OF RAJ and ORS — Rajasthan High Court (2015-04-16)
- STATE OF RAJ AND ARN v. KAILASH @DEEWANA — Rajasthan High Court (2015-04-13)
- SUMIT MANCHANDA v. APPELLATE RENT TRIBUNAL ORS — Rajasthan High Court (2015-04-13)
- INDIRA GANDHI BALIKA NIKETAN P v. MRS SNEHLATA SHARMA and ORS — Rajasthan High Court (2015-04-13)
- MONIKA CHOUDHARY v. MINSISTRY OF HUMAN RESO ORS — Rajasthan High Court (2015-04-13)
- DR RAMGOPAL JAT v. STATE PERSONNEL DEPARTMENTANR — Rajasthan High Court (2015-04-13)
- JAGDISH PRASAD SHARMA and ORS. v. SHRI NARESH PAL GANGWAR AND OTHERS — Rajasthan High Court (2015-04-13)