LexSUNIL AMBWANI,P.K. LOHRA
320 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 320 |
Disposal nature
| PREMPTORY | 318 |
| MODIFIED | 2 |
Recent judgments
- MISS NIRMALA DEVI v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-12-08)
- SHYAM SUNDER v. STATE and ORS — Rajasthan High Court (2014-12-08)
- MANISHA v. STATE and ORS. — Rajasthan High Court (2014-12-08)
- RAMESH CHANDRA SHARMA v. STATE and ORS — Rajasthan High Court (2014-12-08)
- SUMAN KUMARI v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-12-08)
- NEMA RAM MEHARA v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-12-08)
- RAM KUMAR TANDI and ANR. v. STATE OF RAJ. and ORS. — Rajasthan High Court (2014-12-08)
- ASMITA DAMOR and ORS. v. STATE and ORS. — Rajasthan High Court (2014-12-08)
- PANKAJ KUMAR KHATIK and ANR. v. STATE and ORS. — Rajasthan High Court (2014-12-08)
- MUKESH KUMAR SEN and ORS v. STATE and ORS — Rajasthan High Court (2014-12-08)