SUNIL AMBWANI,JAISHREE THAKUR

143 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• STATE OF RAJ. v. SHRI GANCHI MAHASABHA JODHPUR — Rajasthan High Court (2015-05-15)
• FUSA RAM and ORS. v. STATE and ORS — Rajasthan High Court (2015-05-15)
• RAJ. PUB. SER. COMMISSION AJMER v. BALWANT SINGH and ANR — Rajasthan High Court (2015-04-10)
• RAGHUVEER SINGH v. AMBUJA CEMENTS LTD., and ANR — Rajasthan High Court (2015-04-10)
• YASHWANT MAL v. UNION OF INDIA and ORS — Rajasthan High Court (2015-04-10)
• RAJ. PUB. SER. COMMISSION AJMER v. TARA CHAND DULAR and ORS — Rajasthan High Court (2015-04-10)
• VIKRAM SINGH v. AMBUJA CEMENT LTD., and ANR — Rajasthan High Court (2015-04-10)
• GANPAT LAL v. AMBUJA CEMENTS LTD., and ANR — Rajasthan High Court (2015-04-10)
• RAJ. PUB. SER. COMMISSION AJMER v. LOKENDRA KUMAR CHARORIA and ANR — Rajasthan High Court (2015-04-10)
• LALIT KUMAR BISHNOI and ORS. v. STATE and ORS. — Rajasthan High Court (2015-04-10)