SUNIL AMBWANI,JAINENDRA KUMAR RANKA

208 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• STATE and ORS v. M/SPRATAP RAJ SPL STEELS LTD J — Rajasthan High Court (2014-12-04)
• SECRETARY JAIPUR ZILA KRIDA PARISHAD v. SMT CHANDA DEVI AND ANR — Rajasthan High Court (2014-12-03)
• MOOL CHAND MISHRA v. STATE HOME DEPARTMENT ORS — Rajasthan High Court (2014-12-03)
• C I T JAIPUR II JAIPUR v. MANDIR SHRI GANESH JI — Rajasthan High Court (2014-12-02)
• B R RANA v. STATE P H E D AND ORS — Rajasthan High Court (2014-12-02)
• M/S GODFREY PHILIPS INDIA LTD v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• M/S RAMGOPAL SATYANARAYAN v. STATE OF RAJ and ORS — Rajasthan High Court (2014-12-01)
• M/S HALLI RAM GHUDMAL v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• M/S ASHOK KUMAR TIWARI v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
• POONAM CHAND andBROTHERS v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)