SUNIL AMBWANI,BANWARI LAL SHARMA

86 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• MATLOOB KHAN AND ORS v. RAJENDRA SINGHAD AND OTHERS — Rajasthan High Court (2015-07-03)
• SUO MOTO v. DHARMVEER SINGH,SHO — Rajasthan High Court (2015-07-03)
• RAJENDER SINGH CHOUHAN v. STATE EXCISE DEPARTMENTORS — Rajasthan High Court (2015-07-03)
• HOME SECRETARY GOV OF RAJ ORS v. SHYORAM AND ANR — Rajasthan High Court (2015-07-02)
• LALA AND ORS v. RAGHUNATH AND ORS — Rajasthan High Court (2015-07-02)
• STATE OF RAJ AND ANR v. BHAGWAN SINGH — Rajasthan High Court (2015-07-02)
• STATE OF RAJ and ORS v. GOPAL BIJAWAT and ORS — Rajasthan High Court (2015-07-01)
• B G SHARMA AND ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-07-01)
• STATE OF RAJASTHAN v. JAGDISH PRASAD AND ORS — Rajasthan High Court (2015-06-30)
• M/S PUJA CONSTRUCTION LTD v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-06-30)