SUNIL AMBWANI,AJIT SINGH

98 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• R S B C C KOTA UNIT v. HEMRAJ and ORS — Rajasthan High Court (2015-08-12)
• R S B C C KOTA UNIT v. KASTOOR CHAND and ORS — Rajasthan High Court (2015-08-12)
• SHANKAR and ORS v. STATE and ORS — Rajasthan High Court (2015-08-07)
• STATE OF RAJ AND ORS v. J P MADAN and ORS — Rajasthan High Court (2015-08-07)
• KARAN SINGH and ORS v. STATE OF RAJASTHAN and ORS. — Rajasthan High Court (2015-07-10)
• ARPIT NAGAR AWASIYA VIKAS SAMITI v. STATE URVAN DEVELOPMENTORS — Rajasthan High Court (2015-07-10)
• DHARAM CHAND JAIN v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-07-10)
• STATE OF RAJ AND ORS v. BANSI DHAR YADAV — Rajasthan High Court (2015-07-10)
• S B I AND ANR v. SHANKAR LAL PANDEY — Rajasthan High Court (2015-07-09)
• STATE OF RAJ AND ORS v. BABU LAL SAMOTA andORS — Rajasthan High Court (2015-07-07)