SUNIL AMBWANI

283 recorded High Court judgment(s) · 2005–2015

Courts

Rajasthan High Court	278
Allahabad High Court	5

DISMISSED	245
DISPOSED OF	19
PREMPTORY	12
Dismiss	3
Allowed/Partly Allowed on merits	2
ALLOWED	2

MANISH SHARMA v. KAMAL SINGH and ORS — Rajasthan High Court (2015-04-23)
NATIONAL INSURANCE COMP LTD v. SMT SHANTI DEVI and ORS — Rajasthan High Court (2015-04-23)
STATE OF RAJASTHAN v. SAFEDI DEVI — Rajasthan High Court (2015-04-23)
SMT RUKMANI DAGAL v. DHARMENDRA KUMAR and ORS — Rajasthan High Court (2015-04-23)
NEW INDIA ASSURANCE CO LTD v. NATHU RAM and ORS — Rajasthan High Court (2015-04-23)
ORIENTAL INSURANCE CO. LTD v. \BHURARAM YOGI and ORS — Rajasthan High Court (2015-04-23)
R S R T C v. KUMARI SUMAN and ORS — Rajasthan High Court (2015-04-23)
SMT MOHANI and ORS v. RAJESH KR and ORS — Rajasthan High Court (2015-04-23)
NEW INDIA ASSURANCE CO LTD v. SMT SAROJ and ORS — Rajasthan High Court (2015-04-23)
BHAGWAT SINGH v. VINEET KUMAR GOYAL and ORS — Rajasthan High Court (2015-04-23)