LexSUNEET KUMAR,VIVEK VARMA
41 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 41 |
Disposal nature
| Dismissed on merits | 21 |
| Disposed off/Decided on merits | 12 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 8 |
Recent judgments
- LADALI KHATOON AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-05-17)
- MANISH PATEL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-05-17)
- NEERAJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-17)
- IBRAHIM KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-17)
- OMBABOO KESARWANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-17)
- RAVINDER KANAUJIYA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-05-17)
- GAJENDRA PRATAP SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-05-17)
- SANDEEP SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-17)
- SUNIL JAISWAL AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-17)
- SULEMAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-17)