SUNEET KUMAR,VIKRAM NATH

25 recorded High Court judgment(s) · 2018–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	14
Dismissed on merits	5
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits	1

MALHA @ SHIVDARSHAN v. State of U.P. — Allahabad High Court (2021-08-12)
DR. AVINASH CHANDRA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-04-25)
KOTAK MAHINDRA BANK LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-25)
DEVENDRA KUMAR TRIVEDI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-25)
SURYA PRAKASH v. GHAZIABAD DEVELOPMENT AUTHORITY AND 2 OTHERS — Allahabad High Court (2018-04-25)
SUBHASH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-04-24)
COMMON BIO-MEDICAL WASTE FACILITY OPERATOR ASSOCIATION AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-04-24)
SUBODH PANDEY AND 13 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-04-24)
M/S SARASWATI BEADS INDUSTRIES v. TAZ TRAPEZIUM ZONE AUTHORITY AND 2 OTHERS — Allahabad High Court (2018-04-24)
M/S SHARK SHOPFITS PVT. LTD. v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-04-24)