SUNEET KUMAR,VIKRAM D CHAUHAN

200 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

200

Disposed off/Decided on merits	94
Dismissed on merits	72
Dismiss other than merit(DD/Non Prosec./Abated)	26
Allowed/Partly Allowed on merits	8

BABA THAKUR URF PARVESH KUMAR SINGH v. STATE OF U.P. — Allahabad High Court (2023-01-06)
KAILASH v. STATE OF U.P. — Allahabad High Court (2023-01-06)
RAM BHAJAN AND OTHERS v. STATE OF U.P. — Allahabad High Court (2022-09-30)
BADDAN SINGH v. STATE OF U.P. — Allahabad High Court (2022-08-26)
STATE v. RAM NARESH and OTHERS — Allahabad High Court (2022-08-18)
VINAY KUMAR SHARMA v. STATE OF U.P. — Allahabad High Court (2022-07-22)
STATE OF U.P. v. BALRAJ and OTHERS — Allahabad High Court (2022-07-13)
STATE OF U.P. v. BALRAJ SINGH ALIAS BALRAJ and OTHERS — Allahabad High Court (2022-07-13)
AWDHESH KUMAR v. SRI AKHILESH JAIN, ASSISTANT COMMISSIONER / DRUGS LICENSING AUTHORITY AND 9 OTHERS — Allahabad High Court (2022-07-11)
IN-RE v. SRI NARESH SINGH YADAV — Allahabad High Court (2022-07-07)