LexSUNEET KUMAR,SYED WAIZ MIAN
2,215 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2215 |
Disposal nature
| Disposed off/Decided on merits | 856 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 623 |
| Dismissed on merits | 571 |
| Allowed/Partly Allowed on merits | 136 |
| DISMISSED AS WITHDRAWN | 14 |
| Reference Disposed off | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED AS NOT PRESSED | 4 |
Recent judgments
- SMT. NIDHI KASHYAP @ NAZIS BANO AND 3 OTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- SMT.SNEHA RAWAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- Fulchandra AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- SHAHRUKH GHAZI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- SHOBH NATH MALWA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- RAJEEV PURI AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- SMT. LEENA ARYA AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- TAJAMUL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- BHANU PRATAP SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-12-23)
- MUNNE KHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)