SUNEET KUMAR,SURENDRA SINGH - I

111 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

111

Disposed off/Decided on merits	49
Dismissed on merits	42
Dismiss other than merit(DD/Non Prosec./Abated)	7
Allowed/Partly Allowed on merits	7
DISMISSED AS WITHDRAWN	3
DISMISSED AS INFRUCTUOUS	2
DISMISSED AS NOT PRESSED	1

SANTOSH KUMAR MAURYA AND 47 OTHERS v. State of U.P. AND 22 OTHERS — Allahabad High Court (2022-12-16)
VINAY RAJ v. THE STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-12-16)
RAJVEER SINGH v. State of U.P. AND 8 OTHERS — Allahabad High Court (2022-12-16)
SANJU AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-16)
BIPNESH AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-12-16)
RADHEY SHYAM CHAUHAN v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-12-16)
SUNIL KUMAR AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-16)
SRI D.C. SHARMA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-12-16)
SHIV POOJAN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-12-16)
VERMA SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-16)