SUNEET KUMAR,SUNITA AGARWAL
123 recorded High Court judgment(s) · 2019–2019
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| Allahabad High Court | 123 |
Disposal nature
| Allowed/Partly Allowed on merits | 122 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- DIGVIJAY NATH CHAURASIYA AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-09-11)
- DURGESH SHUKLA AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2019-09-11)
- HARENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-09-11)
- PANKAJ KUMAR VISHWAKARMA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-09-11)
- VIMAL KUMAR v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-09-11)
- SURYAKANT BHARDWAJ v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-09-11)
- AMIT KUMAR AND 3 OTHERS v. U.P. POLICE RECRUITMENT AND PROMOTION BOARD AND ANOTHER — Allahabad High Court (2019-09-11)
- SACHIN KUMAR SAINI v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-09-11)
- SHYAM NARAYAN SINGH AND 5 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-09-11)
- ASHISH BHATI AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-09-11)
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