SUNEET KUMAR,SHREE PRAKASH SINGH
90 recorded High Court judgment(s) · 2022–2022
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| Allahabad High Court | 90 |
Disposal nature
| Disposed off/Decided on merits | 44 |
| Dismissed on merits | 38 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- MAHESH SAHU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- MOHD. NAUSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
- JAMUNA PRASAD v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-01-07)
- RAHUL URF GOVIND SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
- MANOJ KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
- LEELA AND 3 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-01-07)
- MANOJ GOSWAMI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- ANIL @ ANIL KUMAR SINGH AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- SHASHIBHUSHAN DUBEY AND 2 OHTERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- ANISH YADAV v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-01-07)
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