LexSUNEET KUMAR,RAVI NATH TILHARI
33 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 33 |
Disposal nature
| Dismissed on merits | 25 |
| Disposed off/Decided on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- TUSHAR @ GOLU v. STATE OF U.P. — Allahabad High Court (2020-09-02)
- DHARMENDRA SINGH BHIRWAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-09)
- SANTOSH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)
- JEETU THAKUR @ JITENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)
- AMAN CHAUHAN ALIAS MONU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-09)
- JAVED AKHTAR AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)
- RAJU KUMAR AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)
- RAJ BAHADUR AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)
- REETA DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-07-08)
- CHOTEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-08)