LexSUNEET KUMAR,RAM MANOHAR NARAYAN MISHRA
44 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 44 |
Disposal nature
| Disposed off/Decided on merits | 25 |
| Dismissed on merits | 12 |
| Allowed/Partly Allowed on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- SUKHDEV GOEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-29)
- CHANDRAJEET YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-29)
- BHURA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-29)
- DINESH KUMAR v. STATE OF U P AND 8 OTHERS — Allahabad High Court (2022-11-29)
- BHOOPENDRA SINGH @ CHINTU AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-29)
- SHAMSHAD v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-11-29)
- SMT. LATA SAHRAWAT AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-29)
- ATUL SINGH KUSHWAHA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-11-29)
- SMT. USHA AND 8 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2022-11-29)
- GAJENDRA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-29)