SUNEET KUMAR,RAJENDRA KUMAR -IV
755 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 755 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 283 |
| Disposed off/Decided on merits | 214 |
| Dismissed on merits | 171 |
| DISMISSED AS WITHDRAWN | 42 |
| Allowed/Partly Allowed on merits | 32 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED AS NOT PRESSED | 6 |
Recent judgments
- SHIVANI VERMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-25)
- ALOK KUMAR v. SMT. NEHA — Allahabad High Court (2023-05-18)
- ARVIND KUMAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-05-18)
- DHARMENDRA KUMAR SHUKLA v. PRIYA AND ANOTHER — Allahabad High Court (2023-05-18)
- SUPER SEVEN SECURITY COMPANY PRIVATE LIMITED v. POWER GRID CORPORATION OF INDIA LIMITED AND 2 OTHERS — Allahabad High Court (2023-05-17)
- RICHA SONKAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-17)
- MOHAMMAD ASHFAQ v. State of U.P. AND ANOTHER — Allahabad High Court (2023-05-17)
- KRISHNA KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-17)
- MATADIN AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-05-16)
- MANISH GULATI v. PURVANCHAL VIDYUT VITRAN NIGAM LIMITED AND 3 OTHERS — Allahabad High Court (2023-05-16)
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