SUNEET KUMAR,PRITINKER DIWAKER

38 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	17
Dismissed on merits	10
DISMISSED AS WITHDRAWN	10
DISMISSED AS INFRUCTUOUS	1

SHRINATH KHANDELWAL v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-05-26)
SMT. PRATIBHA GUPTA v. State of U.P. through its Secretary (Urban Development) — Allahabad High Court (2023-05-26)
DEEPAK KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-05-26)
M/S INDO TECH WASTE SOLUTIONS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-05-25)
ANIL KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-25)
GOKUL PANDEY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-05-25)
OM PRAKASH ARYA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-05-25)
JAMALUDDIN v. PRINCIPAL DIRECTOR, DEFENCE ESTATE, CENTRAL COMMAND 17 CARRIAPPA ROAD AND 2 OTHERS — Allahabad High Court (2023-05-24)
SATYADEV DAS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-05-24)
SHEESH MEHROTRA v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2023-05-24)