SUNEET KUMAR,NARENDRA KUMAR JOHARI

127 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

127

Disposed off/Decided on merits	76
Dismissed on merits	36
Allowed/Partly Allowed on merits	12
Dismiss other than merit(DD/Non Prosec./Abated)	2
DISMISSED AS NOT PRESSED	1

USHA KATIYAR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-28)
SHIVLENDRA SINGH CHAUHAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-28)
URMILA DEVI AND 3 OTHERS v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-11-28)
BHUSHAN JAIN @ BHUSHAN KUMAR JAIN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-11-28)
BABLU BEG @ SHAIED BEG v. State of U.P. AND 10 OTHERS — Allahabad High Court (2022-11-28)
ASHOK KUMAR PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-28)
SARDUM URF SAVINAY KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-28)
ROHIT KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-28)
YOGESH KUMAR YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-11-28)
MOHD. RAFI AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-11-28)