SUNEET KUMAR,MANISH MATHUR

44 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	33
Dismissed on merits/Rejected	7
Allowed/Partly Allowed on merits/Granted	2
Dismiss other than merit(DD/Non Prosec./Abated)	2

UMESH CHANDRA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME, DEPTT. LKO. AND OTHERS — Allahabad High Court (2022-05-23)
AMAR YADAV THRU. FATHER PATANOO ALIAS RAM SEWAK v. STATE OF U.P THRU. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2022-05-23)
MOHD. SHAHBAZ(MINOR) THROUGH BROTHER KHURSHEED v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2022-05-23)
GOMTI PRASAD VERMA AND ANR. v. STATE OF U.P. THRU SECY. HOEM LUCKNOW AND ORS. — Allahabad High Court (2022-05-23)
ARPIT PANDEY v. STATE OF U.P. THRU. PRIN. SECY. HOME, DEPT. AND OTHERS — Allahabad High Court (2022-05-23)
SMT. SANTOSH AGRAWAL AND OTHERS v. STATE OF U.P. THRU. SECY. HOME AND OTHERS — Allahabad High Court (2022-05-23)
RANJEET YADAV AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. UP GOVT, LKO. AND OTHERS — Allahabad High Court (2022-05-23)
SMT. MAZNA KHATOON AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-05-23)
ASIF KHAN ALIAS ASIB AND OTHERS v. STATE OF UP THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECRTT. LKO AND OTHERS — Allahabad High Court (2022-05-23)
RIYASAT KHAN v. STATE OF U.P. THRU. SECY. DEPTT. HOME CIVIL SECTT. UP LKO. AND OTHERS — Allahabad High Court (2022-05-23)