SUNEET KUMAR,JYOTSNA SHARMA

40 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	22
Dismissed on merits	11
Dismiss other than merit(DD/Non Prosec./Abated)	7

SHAMSHAD v. STATE OF U.P. — Allahabad High Court (2022-09-08)
MAHENDRA PRAJAPATI @ MAHENDER SINGH AND 2 OTHERS v. THE STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-18)
ANIL KUMAR UPADHYAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
DINESH SINGH v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-08-18)
JAVED v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-08-18)
RADHA RAMAN RAI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
SURENDRA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
SMT. LALITA DEVI AND 8 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
GOPAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
UPDESH @ MALLU AND 3 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-08-18)