SUNEET KUMAR,. GAUTAM CHOWDHARY

135 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

135

Disposed off/Decided on merits	73
Dismissed on merits	57
Dismiss other than merit(DD/Non Prosec./Abated)	3
Allowed/Partly Allowed on merits	2

SARVESH AND 7 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
ANJU PATEL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
CHANDRASHEKHAR @ GHURAHU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-30)
BIKRAM SINGH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
MULAYAM CHAUHAN AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
ASHISH YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-30)
SANDEEP KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
HARISH KUMAR AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-30)
MOHD. MIYAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-30)
DEEPAK KUMAR SINGH AND 2 OTHERS v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-06-30)