SUNEET KUMAR,DILIP BABASAHEB BHOSALE CJ

1,066 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

1066

Disposed off/Decided on merits	680
Dismiss other than merit(DD/Non Prosec./Abated)	214
Dismissed on merits	127
(unspecified)	32
Allowed/Partly Allowed on merits	11
Reference Disposed off	2

SMT. MEENA AND 2 ORS. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-05-31)
SMT. RITA DEVI AND 4 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-05-31)
SMT. SANTOSHI AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
SHAMIM BEGUM v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)
SMT. NEETU KUMARI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
SMT. AYESHA AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
ARJUN AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
KM. NEELAM AND ANR. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-05-31)
KM. SADHANA AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
AAS MOHD. v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)