SUNEET KUMAR

14,267 recorded High Court judgment(s) · 2016–2023

Courts

Allahabad High Court

14267

Disposed off/Decided on merits	5544
Allowed/Partly Allowed on merits	4062
Dismissed on merits	2331
Dismiss other than merit(DD/Non Prosec./Abated)	2187
Dismissed on merits/Rejected	43
Reference Disposed off	31
(unspecified)	31
Allowed/Partly Allowed on merits/Granted	19

RAJAN@ CHHOTEY LAL v. State of U.P. — Allahabad High Court (2023-04-21)
PINTU KHETI v. State of U.P. — Allahabad High Court (2023-01-20)
NARESH v. State of U.P. — Allahabad High Court (2023-01-20)
State of U.P. AND 3 OTHERS v. SURESH CHANDRA PANDEY — Allahabad High Court (2023-01-20)
M/S MANISH ENGINEERING ENTERPRISES v. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD. AND 2 OTHERS — Allahabad High Court (2023-01-13)
RAM CHIJ PRASAD v. SHRI RAM JANAM YADAV — Allahabad High Court (2022-12-16)
JAVED v. State of U.P. — Allahabad High Court (2022-11-19)
GOKUL @ RAJ KUMAR v. State of U.P. — Allahabad High Court (2022-11-19)
TARUN v. State of U.P. — Allahabad High Court (2022-11-18)
KANHAIYA v. State of U.P. — Allahabad High Court (2022-11-17)