SUNEET KUMAR,BRIJ RAJ SINGH

112 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

112

Dismissed on merits	96
Dismiss other than merit(DD/Non Prosec./Abated)	12
Disposed off/Decided on merits	3
Allowed/Partly Allowed on merits	1

TEFA RAM AND ANR. v. State of U.P. — Allahabad High Court (2022-02-08)
STATE OF U.P. v. SUBHASH — Allahabad High Court (2022-01-20)
STATE OF U.P. v. SAMAR NATH YADAV and OTHERS — Allahabad High Court (2022-01-20)
RAJEEV RATAN YADAV v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-01-20)
STATE OF U.P. v. KAMLA and OTHERS — Allahabad High Court (2021-12-23)
STATE OF U.P. v. TIRMAL AND OTHERS — Allahabad High Court (2021-12-22)
NASEEM v. STATE OF U.P. — Allahabad High Court (2021-12-22)
State of U.P. v. MEHRAJ — Allahabad High Court (2021-12-22)
STATE OF UP v. ANIL SINGH PATEL — Allahabad High Court (2021-12-22)
STATE OF U.P. v. LALLAN SINGH and OTHERS — Allahabad High Court (2021-12-21)