SUNEET KUMAR,AJAI KUMAR SRIVASTAVA-I

71 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	20
Dismissed on merits/Rejected	14
Allowed/Partly Allowed on merits/Granted	2

AJEET SINGH AND ANOTHER v. D.M. SITAPUR AND 3 OTHERS — Allahabad High Court (2022-05-31)
SHER BAHADUR SINGH and ORS. v. STATE OF U.P. THRU. SECY. GEOLOGY and MINING LKO. and ORS. — Allahabad High Court (2022-05-31)
MUNNA LAL v. STATE OF U.P. THRU. PRINCIPAL SECRETARY DEPTT. OF REVENUE U.P. CIVIL SECRETARIAT LUCKNOW AND ORS — Allahabad High Court (2022-05-31)
M/S RAJESH TRADERS THRU. PROP. RAJESH KUMAR v. U.O.I. THRU. SECY. MIN. OF ENVIRONMENT and FOREST NEW DELHIandOR — Allahabad High Court (2022-05-31)
KANEEJA KHATUN v. D.M. , BALRAMPUR AND OTHERS — Allahabad High Court (2022-05-31)
K.S.N BUILDCON PVT.LTD THRU. AUTHORISED OFFICER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-05-31)
ANEESH AHMAD v. U.O.I THRU. SECY. MINISTRY OF PETROLEUM AND NATURAL GAS SHASHTRI BHAWAN NEW DELHI AND ORS — Allahabad High Court (2022-05-31)
M/S SAHU STONE CRUSHING INDUSTRIES THRU. PROPRITER KIRTI SAHU v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GEOLOGY AND MINING CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-05-31)
DESHRAJ v. STATE OF U.P. THRU. PRINCIPAL SECRETARY ENERGY DEPTT. , LUCKNOW AND ORS — Allahabad High Court (2022-05-31)
JAMEEL AHAMAD v. STATE OF U.P. THRU. PRIN. SECY. MINES LKO. AND OTHERS — Allahabad High Court (2022-05-31)