SUNDER MOHAN

56 recorded High Court judgment(s) · 2025–2025

Courts

Madras High Court

DISPOSED OF	23
DISMISSED	12
WITHDRAWN DISMISSED	11
ALLOWED	4
CLOSED	2
ORDERED	2
DISMISSED WITH COST	1
ALLOWED IN TERMS OF COMPROMISE	1

DYNAMIC MINES CORPORATION v. CHETTINAD MORIMURA SEMICONDUCTOR — Madras High Court (2025-06-09)
Shiv Kumar Gupta v. Amit Agarwal — Madras High Court (2025-06-09)
THE COMMISISONER OF INCOME v. M/S BHARAT PROMOTERS — Madras High Court (2025-06-09)
P.A.SEA IMPEX v. Eco Care Pest Control Services, — Madras High Court (2025-06-09)
P Gnana Baskara Guptha v. S Murugesan — Madras High Court (2025-06-09)
THE PROJECT DIRECTOR v. Competent Authority and — Madras High Court (2025-06-09)
MACLEODS PHARMACEUTICALS LIMITED v. APEX LABORATORIES PVT LTD — Madras High Court (2025-06-09)
Gowrishankar.S v. The State of Tamil Nadu — Madras High Court (2025-06-06)
S.Boobala Krishnan, v. M/s. Union Bank Of India, — Madras High Court (2025-06-06)
R.Vincent Raju v. The Authorised officer — Madras High Court (2025-06-06)