LexSUNDER MOHAN
622 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 622 |
Disposal nature
| DISMISSED | 245 |
| DISPOSED OF | 154 |
| WITHDRAWN DISMISSED | 70 |
| ORDERED | 45 |
| ALLOWED | 32 |
| CLOSED | 25 |
| DISMISSED WITH COST | 11 |
| DISPOSED OF WITH DIRECTION | 10 |
Recent judgments
- Commissioner of Income Tax v. M/s. Lalitha Jewellery Mart Pvt Ltd — Madras High Court (2025-11-28)
- PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S. LALITHA JEWLLERY MART P LTD — Madras High Court (2025-11-28)
- M/S.COGNIZANT TECHNOLOGY v. COMMISSIONER OF INCOME TAX — Madras High Court (2025-11-25)
- M/S. BHARAT SANCHAR NIGAM LTD., v. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL — Madras High Court (2025-11-04)
- THE COMMR. OF I.T. v. BANK OF MADURA LTD., — Madras High Court (2025-09-16)
- THE COMMISSIONER OF INCOME TAX v. M/S.INDIA CEMENTS LTD — Madras High Court (2025-09-16)
- M/S TAKE SOLUTIONS LTD., v. ASSISTANT COMMISSIONER OF INOCME TAX, — Madras High Court (2025-08-29)
- D.ARUN v. THE COMMISSIONER — Madras High Court (2025-08-29)
- J.PRABAKARAN v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2025-08-29)
- M/S TAKE SOLUTIONS LTD., v. ASSISTANT COMMISSIONER OF INCOME TAX, — Madras High Court (2025-08-29)