SUNDER MOHAN
3,493 recorded High Court judgment(s) · 2023–2026
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| Madras High Court | 3493 |
Disposal nature
| GRANTED | 1721 |
| ORDERED | 726 |
| DISMISSED | 270 |
| ALLOWED | 260 |
| WITHDRAWN DISMISSED | 172 |
| DISPOSED OF | 131 |
| MODIFIED | 99 |
| PARTLY ALLOWED | 31 |
Recent judgments
- M/s. Parm House, v. E.Anandakirouchenane, — Madras High Court (2026-06-01)
- L.MUTHUSAMY v. JAYARAJ — Madras High Court (2026-04-30)
- K.P.VELUSAMI v. K.T.DURAIRAJ — Madras High Court (2026-04-30)
- M.VADIVEL,S/O.MUTHUSAMY v. S.RAMASAMY GOUNDER — Madras High Court (2026-04-30)
- NARAYANASAMY NAIDU v. MOGALINGA MUDALIAR — Madras High Court (2026-04-30)
- KASTHURI v. KAUSALYA — Madras High Court (2026-04-08)
- PALANIAPPA GOUNDER, v. A.SUNDARAM, — Madras High Court (2026-03-27)
- MRS. SANKARI(DIED), 1.SUMATHI v. MRS.ANGAYARKANI, — Madras High Court (2026-03-27)
- VIJAYALAKSHMI v. KALAISELVI — Madras High Court (2026-03-18)
- ABDUL RAZAK-died v. ADAM SAHIB — Madras High Court (2026-03-18)
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