SUMEET GOEL

334 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• KAMAL KUMAR v. HDFC BANK LTD AND OTHERS — Punjab & Haryana High Court (2025-11-14)
• PARVEEN KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-08-08)
• DR SOMYA TUTEJA v. UNION TERRITORY CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2025-08-01)
• M/S DARSH MINERALS PVT LTD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-07-17)
• AMIT KUMAR v. THE STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-15)
• PRAKASH LAL AHUJA v. THE STATE OF HARYANA THROUGH ADDITIONAL CHIEF SECRETORY TO GOVT OF HARYANA,FINANCE DEPARTMENT — Punjab & Haryana High Court (2025-07-02)
• NISHANT SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-02)
• GAUTAM DUA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-02)
• GURMESH PARKASH BISHNOI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-02)
• COURT ON ITS OWN MOTION v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-07-01)