SUMEET GOEL

9,781 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• AMIT ARJAN MIRCHANDANI v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• SHAHID v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• SUDHA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MANISH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• DARYAFAT SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• OM PARKASH SINGH RANA v. CENTRAL BUREAU OF INVESTIGATION — Punjab & Haryana High Court (2026-05-29)
• SUNITA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• DR. ROHIT LALIT AND OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• MONU v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• SANDEEP KUMAR ALIAS KAMAL v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)